Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Indian Newspaper Society vs Union Of India & Anr on 17 October, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Sanjeev Narula

                                    $~16 to 20
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     W.P.(C) 2208/2021 and CM APPL. 6438/2021, CM APPL.
                                          10932/2021
                                          INDIAN NEWSPAPER SOCIETY                      ..... Petitioner
                                                            Through: Mr. Ramji Srinivasan, Sr. Adv. with
                                                                     Mr. Rakesh Sinha, Mr. Pawan Kumar
                                                                     Bansal, Mr. Ahsan Ul Haq and
                                                                     Ms.Namrata Saraogi, Advs.
                                                     versus
                                          UNION OF INDIA & ANR.                         ..... Respondents
                                                            Through: Mr. Manish Mohan, CGSC with
                                                                     Mr.Jatin Teotia, Adv. for UOI
                                                                     Mr. Tanuj Khurana and Mr. Abhishek
                                                                     Rawat, Adv. for R-3, R-7 & R-8.
                                                                     Mr. T. Singhdev, Mr. Bhanu Gulati
                                                                     and Mr. Abhijit Chakravarty, Advs.
                                                                     for Press Council of India.
                                                                     Mr. Kirtiman Singh, CGSC with Mr.
                                                                     Waize Ali Noor, Ms. Akshita,
                                                                     Mr.Varun Rajawat and Mr. Madhav
                                                                     Bajaj, Advs. for UOI
                                                                     Mr. Apoorv Kurup, Ms. Gauri and
                                                                     Mr. Akhil Hasija, Advs. for R-2

                                    +           W.P.(C) 8052/2021 and CM APPL. 25038/2021, CM APPL.
                                                25098/2021

                                                ASHOK KUMAR NAVRATAN                        ..... Petitioner
                                                                Through:
                                                         versus
                                                UNION OF INDIA & ORS.                       ..... Respondents
                                                                Through: Mr. Bhagvan Swarup Shukla, CGSC
                                                                         with Mr. Sarvan Kumar, Adv. for
                                                                         UOI
                                                                         Mr. Apoorv Kurup, Ms. Gauri and
                                                                         Mr. Akhil Hasija, Advs. for R-2
                                                                         Mr. T. Singhdev, Mr. Bhanu Gulati




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/10/2023 at 21:48:55
                                                                                                                and Mr. Abhijit Chakravarty, Advs.
                                                                                                               for Press Council of India.

                                    +           W.P.(C) 8497/2021 and CM APPL. 26303/2021
                                                WORKING NEWS CAMERMAMAN ASSOCIATION
                                                                                                                                     ..... Petitioner
                                                                                      Through:                 Mr. Aseem Mehrotra and
                                                                                                               Ms.Deeksha, Advs.
                                                         versus
                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                                Through:                                       Mr. Subhash Tanwar, CGSC with
                                                                                                               Mr.Sandeep Mishra and Mr. Ashish
                                                                                                               Chaudhary, Advs. for UOI
                                                                                                               Mr. T. Singhdev, Mr. Bhanu Gulati
                                                                                                               and Mr. Abhijit Chakravarty, Advs.
                                                                                                               for Press Council of India.

                                    +           W.P.(C) 8605/2021 and CM APPL. 26634/2021
                                                THE INDIAN NEWSPAPER SOCIETY                  ..... Petitioner
                                                                  Through: Mr. Ramji Srinivasan, Sr. Adv. with
                                                                           Mr. Rakesh Sinha, Mr. Pawan Kumar
                                                                           Bansal, Mr. Ahsan Ul Haq and
                                                                           Ms.Namrata Saraogi, Advs.
                                                           versus
                                                PRESS COUNCIL OF INDIA & ANR.                 ..... Respondents
                                                                  Through: Mr. Apoorv Kurup, Ms. Gauri and
                                                                           Mr. Akhil Hasija, Advs. for R-2
                                                                           Mr. Kirtiman Singh, CGSC with Mr.
                                                                           Waize Ali Noor, Ms. Akshita,
                                                                           Mr.Varun Rajawat and Mr. Madhav
                                                                           Bajaj, Advs. for UOI
                                                                           Mr. T. Singhdev, Mr. Bhanu Gulati
                                                                           and Mr. Abhijit Chakravarty, Advs.
                                                                           for Press Council of India.
                                    +           W.P.(C) 8791/2021 and CM APPL. 27367/2021
                                                INDIAN JOURNALISTS UNION                      ..... Petitioner
                                                                  Through: Mr. Aseem Mehrotra and
                                                                           Ms.Deeksha, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/10/2023 at 21:48:55
                                                                                       versus

                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr. Anurag Ahluwalia, CGSC for R-
                                                                                                               1.
                                                                                                               Mr. T. Singhdev, Mr. Bhanu Gulati
                                                                                                               and Mr. Abhijit Chakravarty, Advs.
                                                                                                               for Press Council of India.
                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 17.10.2023 It has been brought to our attention by the Office that inter alia Respondent Nos 4, 6 and 10 have not been served with notice in the present petition(s).

Accordingly, the Petitioner is directed to file fresh process fee for the issuance of notice to Respondent Nos 4, 6 and 10, made returnable on 16.01.2024.

SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J OCTOBER 17, 2023 ns This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 21:48:55