Delhi High Court - Orders
Indian Newspaper Society vs Union Of India & Anr on 17 October, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sanjeev Narula
$~16 to 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2208/2021 and CM APPL. 6438/2021, CM APPL.
10932/2021
INDIAN NEWSPAPER SOCIETY ..... Petitioner
Through: Mr. Ramji Srinivasan, Sr. Adv. with
Mr. Rakesh Sinha, Mr. Pawan Kumar
Bansal, Mr. Ahsan Ul Haq and
Ms.Namrata Saraogi, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Manish Mohan, CGSC with
Mr.Jatin Teotia, Adv. for UOI
Mr. Tanuj Khurana and Mr. Abhishek
Rawat, Adv. for R-3, R-7 & R-8.
Mr. T. Singhdev, Mr. Bhanu Gulati
and Mr. Abhijit Chakravarty, Advs.
for Press Council of India.
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Ms. Akshita,
Mr.Varun Rajawat and Mr. Madhav
Bajaj, Advs. for UOI
Mr. Apoorv Kurup, Ms. Gauri and
Mr. Akhil Hasija, Advs. for R-2
+ W.P.(C) 8052/2021 and CM APPL. 25038/2021, CM APPL.
25098/2021
ASHOK KUMAR NAVRATAN ..... Petitioner
Through:
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Adv. for
UOI
Mr. Apoorv Kurup, Ms. Gauri and
Mr. Akhil Hasija, Advs. for R-2
Mr. T. Singhdev, Mr. Bhanu Gulati
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/10/2023 at 21:48:55
and Mr. Abhijit Chakravarty, Advs.
for Press Council of India.
+ W.P.(C) 8497/2021 and CM APPL. 26303/2021
WORKING NEWS CAMERMAMAN ASSOCIATION
..... Petitioner
Through: Mr. Aseem Mehrotra and
Ms.Deeksha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Subhash Tanwar, CGSC with
Mr.Sandeep Mishra and Mr. Ashish
Chaudhary, Advs. for UOI
Mr. T. Singhdev, Mr. Bhanu Gulati
and Mr. Abhijit Chakravarty, Advs.
for Press Council of India.
+ W.P.(C) 8605/2021 and CM APPL. 26634/2021
THE INDIAN NEWSPAPER SOCIETY ..... Petitioner
Through: Mr. Ramji Srinivasan, Sr. Adv. with
Mr. Rakesh Sinha, Mr. Pawan Kumar
Bansal, Mr. Ahsan Ul Haq and
Ms.Namrata Saraogi, Advs.
versus
PRESS COUNCIL OF INDIA & ANR. ..... Respondents
Through: Mr. Apoorv Kurup, Ms. Gauri and
Mr. Akhil Hasija, Advs. for R-2
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Ms. Akshita,
Mr.Varun Rajawat and Mr. Madhav
Bajaj, Advs. for UOI
Mr. T. Singhdev, Mr. Bhanu Gulati
and Mr. Abhijit Chakravarty, Advs.
for Press Council of India.
+ W.P.(C) 8791/2021 and CM APPL. 27367/2021
INDIAN JOURNALISTS UNION ..... Petitioner
Through: Mr. Aseem Mehrotra and
Ms.Deeksha, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/10/2023 at 21:48:55
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC for R-
1.
Mr. T. Singhdev, Mr. Bhanu Gulati
and Mr. Abhijit Chakravarty, Advs.
for Press Council of India.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 17.10.2023 It has been brought to our attention by the Office that inter alia Respondent Nos 4, 6 and 10 have not been served with notice in the present petition(s).
Accordingly, the Petitioner is directed to file fresh process fee for the issuance of notice to Respondent Nos 4, 6 and 10, made returnable on 16.01.2024.
SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J OCTOBER 17, 2023 ns This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 21:48:55