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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Haryana - Subsection

Section 74(2)(a) in Haryana Urban Development Authority Act, 1977

(a)contain a site plan and use plan for the development of the [sector/zone] [Substituted for the word 'sector' by Haryana Act No. 23 of 2004.] and show the approximate locations and extents of land use proposed in the [sector/zone] [Substituted for the word 'sector' by Haryana Act No. 23 of 2004.] for such things as public building and other public works and utilities, roads, housing, recreation, industry, business, markets, schools, hospitals and public and private open spaces and other categories of public and private uses;