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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2) in The Jai Narain Vyas University Jodhpur Act, 1962

(2)[ The elected members and members nominated under clauses (iv), (vi) and (viii) shall hold office for a period of three years and members nominated under clauses (ii) and (iii) for a period of one year from the date of election or nomination, as the case may be] [Substituted by Rajasthan 1 of 1992, w.e.f. 3.3.1992.].