Delhi High Court - Orders
Jagannath Institute Of Pharmacy vs Pharmacy Council Of India & Anr on 25 November, 2020
Author: Prateek Jalan
Bench: Prateek Jalan
$~16 to 22 & 32 to 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 317/2020 & CM APPL.27319/2020
JAGANNATH INSTITUTE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 330/2020 & CM APPL.28219/2020
ARYA COLLEGE OF EDUCATION ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 331/2020 & CM APPL.28249/2020
JAIHIND COLLEGE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondent
+ LPA 333/2020 & CM APPL.28269/2020
DK AUTI COLLEGE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 341/2020 & CM APPLs.28943-45/2020
N.K COLLEGE OF PHARMACY ..... Appellant
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:26.11.2020 16:19
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 345/2020 & CM APPLs.29084-86/2020
DATTAKALA INSTITUTE OF PHARMACY THROUGH
DATTAKALA SHIKSHAN SANSTHA REGD THROUGH ITS
PRESIDENT PROF RAMDAS M ZOL ..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 349/2020 & CM APPL.29481/2020
RUHI CONVENT EDUCATION AND RESEARCH SOCIETY
..... Appellant
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
+ LPA 354/2020 & CM APPL.30231/2020
NAGFANI INSTITUTE OF PHARMACY ..... Appellant
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
+ LPA 355/2020 & CM APPL.30318/2020
CHANDIGARH EDUCATIONAL SOCIETY ..... Appellant
versus
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:26.11.2020 16:19
PHARMACY COUNCIL OF INDIA ..... Respondent
+ LPA 356/2020 & CM APPL.30327/2020
SHREE JI PHARMACY INSTITUTE ..... Appellant
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Present: Mr. Sanjay Sharawat, Adv. for appellant in Item Nos.16
to 21.
Mr. Sumit Bishnoi, Adv. for appellant in Item Nos.22
and 32 to 34.
Mr. Piyush Goyal, Adv. for respondent.
ORDER
% 25.11.2020 Proceedings in the matter have been conducted through video conferencing.
The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Prateek Jalan, J.) could not assemble today.
List on 27.11.2020.
BY ORDER (COURT MASTER) NOVEMBER 25, 2020 kks Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:26.11.2020 16:19