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Himachal Pradesh High Court

Prem Sagar vs . H.P. State Forest Dev. Cor. Ltd. on 4 November, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Prem Sagar Vs. H.P. State Forest Dev. Cor. Ltd.

.

CWPOA No. 3541/2019

04.11.2023 Present: Ms. Dhanvanti Devi, Advocate vice Mr. Sanjay Bhardwaj, Advocate, for the petitioner.

Ms. Anjana Thakur, Advocate vice Mr. Rajender Thakur, Advocate, for the respondent.

of Learned vice counsel for the petitioner seeks time to file rejoinder to the reply filed by the respondent to the rt amended writ petition.

List on 01.12.2023.


                                                         Jyotsna Rewal Dua
               4th November 2023                               Judge
                   (rohit)








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