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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(4) in West Bengal Trade Unions Rules, 1998

(4)If the Presiding Officer decides to allow a recount of votes, either wholly or in part, he shall-
(a)do the recounting in accordance with the provisions of rule 62 ;
(b)amend the counting sheets in Form Z, to the extent necessary after such recount ; and
(c)announce the amendment so made by him.