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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2)(i) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(i)The Tuition Fee Waiver Scheme shall be applicable to all the sanctioned seats of the [Bachelor of Pharmacy and Diploma in Pharmacy] [Substituted 'Engineering and Technology' by Notification No. GH/SH/24/2014/PVS/102013/280/S, dated 16.7.2014 (w.e.f. 14.5.2013).] courses in the Government colleges or institutions, grant-in-aid colleges or institutions and unaided colleges or institutions approved by AICTE, New Delhi;