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Gujarat High Court

Official Liquidator Being Liquidator ... vs Steel Authority Of India Limited (Sail) on 24 September, 2018

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt, A.G.Uraizee

          C/OJA/39/2013                               ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                    R/O.J.APPEAL NO. 39 of 2013
                               With
                    R/O.J.APPEAL NO. 40 of 2013
                               With
                    R/O.J.APPEAL NO. 41 of 2013
                               With
                    R/O.J.APPEAL NO. 42 of 2013
================================================================
OFFICIAL LIQUIDATOR BEING LIQUIDATOR OF GUJARAT STEEL TUBES
                            Versus
            STEEL AUTHORITY OF INDIA LIMITED (SAIL)
================================================================
Appearance:
MR ABHIJIT P JOSHI(1330) for the PETITIONER(s) No. 1
NANAVATI ASSOCIATES(1375) for the RESPONDENT(s) No. 1
RULE SERVED BY DS(65) for the RESPONDENT(s) No. 2
RULE SERVED(64) for the RESPONDENT(s) No. 5,6
RULE UNSERVED(68) for the RESPONDENT(s) No. 3,4
================================================================
 CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
        and
        HONOURABLE MR.JUSTICE A.G.URAIZEE
                     Date : 24/09/2018
                  COMMON ORAL ORDER

(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Mr. Shriraj Khahbete, learned advocate for Nanavati Associates for respondent No.1 seeks time. At his request, put up this matter on 22nd October, 2018.

(S.R.BRAHMBHATT, J) (A.G.URAIZEE, J) Manoj Page 1 of 1 Downloaded on : Tue Jun 25 03:27:07 IST 2019