Gujarat High Court
Official Liquidator Being Liquidator ... vs Steel Authority Of India Limited (Sail) on 24 September, 2018
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.G.Uraizee
C/OJA/39/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/O.J.APPEAL NO. 39 of 2013
With
R/O.J.APPEAL NO. 40 of 2013
With
R/O.J.APPEAL NO. 41 of 2013
With
R/O.J.APPEAL NO. 42 of 2013
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OFFICIAL LIQUIDATOR BEING LIQUIDATOR OF GUJARAT STEEL TUBES
Versus
STEEL AUTHORITY OF INDIA LIMITED (SAIL)
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Appearance:
MR ABHIJIT P JOSHI(1330) for the PETITIONER(s) No. 1
NANAVATI ASSOCIATES(1375) for the RESPONDENT(s) No. 1
RULE SERVED BY DS(65) for the RESPONDENT(s) No. 2
RULE SERVED(64) for the RESPONDENT(s) No. 5,6
RULE UNSERVED(68) for the RESPONDENT(s) No. 3,4
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 24/09/2018
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Mr. Shriraj Khahbete, learned advocate for Nanavati Associates for respondent No.1 seeks time. At his request, put up this matter on 22nd October, 2018.
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