Delhi High Court - Orders
Veena Bhatia vs Centre For Development Of Telematics ... on 10 April, 2026
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~16 & 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11781/2019 & CM APPL. 48356/2019
VEENA BHATIA .....Petitioner
Through: Mr. Tariq Adeeb, Mr. Jouhar Adeeb,
Advocates.
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
ORS .....Respondents
Through: Mr. Rohit Dutta, Mr. Shyam Kishor
Maurya, Advocates for R-1 with Ms.
Akshita Gupta, AR.
+ W.P.(C) 11788/2019 & CM APPL. 48366/2019
RASHMI JAIN .....Petitioner
Through: Mr. Tariq Adeeb, Mr. Jouhar Adeeb,
Advocates.
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
ORS .....Respondents
Through: Mr. Rohit Dutta, Mr. Shyam Kishor
Maurya, Advocates for R-1 with Ms.
Akshita Gupta, AR.
Mr. Bhagwan Sawrup Shukla, CGSC
with Mr. Mukesh Kumar Pandey,
Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 10.04.2026
1. It is already 4:40 P.M. Due to paucity of time, it is not possible to take This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/04/2026 at 21:37:51 up these matters today.
2. Re-notify on 27th August, 2026.
SANJEEV NARULA, J APRIL 10, 2026/ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/04/2026 at 21:37:51