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Delhi High Court - Orders

Veena Bhatia vs Centre For Development Of Telematics ... on 10 April, 2026

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~16 & 17
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 11781/2019 & CM APPL. 48356/2019
                                    VEENA BHATIA                                                                           .....Petitioner
                                                                  Through:            Mr. Tariq Adeeb, Mr. Jouhar Adeeb,
                                                                                      Advocates.

                                                                  versus

                                    CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
                                    ORS                                      .....Respondents
                                                 Through: Mr. Rohit Dutta, Mr. Shyam Kishor
                                                          Maurya, Advocates for R-1 with Ms.
                                                          Akshita Gupta, AR.

                          +         W.P.(C) 11788/2019 & CM APPL. 48366/2019
                                    RASHMI JAIN                                                                            .....Petitioner
                                                                  Through:            Mr. Tariq Adeeb, Mr. Jouhar Adeeb,
                                                                                      Advocates.

                                                 versus
                                    CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
                                    ORS                                      .....Respondents
                                                 Through: Mr. Rohit Dutta, Mr. Shyam Kishor
                                                          Maurya, Advocates for R-1 with Ms.
                                                          Akshita Gupta, AR.
                                                          Mr. Bhagwan Sawrup Shukla, CGSC
                                                          with Mr. Mukesh Kumar Pandey,
                                                          Advocate.
                                    CORAM:
                                    HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                  ORDER

% 10.04.2026

1. It is already 4:40 P.M. Due to paucity of time, it is not possible to take This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/04/2026 at 21:37:51 up these matters today.

2. Re-notify on 27th August, 2026.

SANJEEV NARULA, J APRIL 10, 2026/ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/04/2026 at 21:37:51