Madras High Court
M/S.Asten Infrastructure Private ... vs M/S.Asten Realtors Private Limited on 22 November, 2022
Author: C.Saravanan
Bench: C.Saravanan
W.P.No.3755 of 2014
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 22.11.2022
CORAM
THE HON'BLE MR.JUSTICE C.SARAVANAN
W.P.No.3755 of 2014
M/s.Asten Infrastructure Private Limited,
Represented by its Director,
P.G.Sukumaran ... Petitioner
Vs.
1. M/s.Asten Realtors Private Limited,
33/2400, 3rd Floor Compass,
N.H.By pass, Vysali Junction,
Thammanam P.O.,
Kochi – 682 032,
Kerala.
2. The Regional Director,
Southern Region,
Ministry of Corporate Affairs,
Shastri Bhavan, Block 1,
Vth Floor, 26 Haddows Road,
Chennai – 600 006. ... Respondents
Prayer: Writ Petition filed under Article 226 of Constitution of India, for
issuance of a Writ of Certiorari, calling for the records of the impugned order
dated 16.01.2014 passed by the second respondent under Section 22 of the
Companies Act, 1956 in the matter of Application No.F.No.4/22/01/2014
filed by the first respondent and quash the same.
____________
https://www.mhc.tn.gov.in/judis
Page No. 1 of 4
W.P.No.3755 of 2014
For Petitioner : M/s.C.Uma
For Respondents :
For R1 : Mr.Harishankarmani
For R2 : M/s.N.K.Nithilavani
Central Government Counsel
ORDER
The learned counsel for the petitioner seeks permission of this Court to withdraw this writ petition. She has also made an endorsement to that effect.
2. Recording the same, this writ petition is dismissed as withdrawn. No costs.
22.11.2022 Index : Yes/No Internet : Yes/No Speaking/Non-speaking Order rgm ____________ https://www.mhc.tn.gov.in/judis Page No. 2 of 4 W.P.No.3755 of 2014 To The Regional Director, Southern Region, Ministry of Corporate Affairs, Shastri Bhavan, Block 1, Vth Floor, 26 Haddows Road, Chennai – 600 006.
____________ https://www.mhc.tn.gov.in/judis Page No. 3 of 4 W.P.No.3755 of 2014 C.SARAVANAN, J.
rgm W.P.No.3755 of 2014 22.11.2022 ____________ https://www.mhc.tn.gov.in/judis Page No. 4 of 4