Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Punjab - Subsection Section 22(q) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (q)to monitor associations and agencies within their jurisdiction that deal with children in order to check on the exploitation and abuse of children;
