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State of Tamilnadu - Section

Section 5 in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

5. Assessment of technical potential for DSM.

(1)The first assessment of technical potential for DSM shall be carried out by the Distribution Licensee within six months of the coming into force of these Regulations;
(2)Subject to the provisions contained in sub regulation (1), the Distribution Licensee shall carry out assessment of potential for DSM one year before the start of every MYT Control Period or financial year.
(3)Distribution Licensee shall follow the methodology developed by Bureau and the Commission while assessing of technical potential for DSM.