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Supreme Court - Daily Orders

Maruti Ins. Distribution Services Ltd vs Commissioner Of Income Tax, New Delhi on 28 April, 2014

ITEM NO.30                    REGISTRAR COURT.1                 SECTION IIIA


              S U P R E M E      C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

                       BEFORE THE REGISTRAR M.A. SAYEED

Petition(s) for Special Leave to Appeal (Civil) No(s).39981-39982/2012



MARUTI INS. DISTRIBUTION SERVICES LTD                      Petitioner(s)

                    VERSUS

COMMISSIONER OF INCOME TAX, NEW DELHI                      Respondent(s)



Date: 28/04/2014     These Petitions were called on for hearing today.


For Petitioner(s)
                        Ms Bhoomika Choudhury, Adv.
                        Ms. Kavita Jha,Adv.


For Respondent(s)
                        Mr Aldanish Rein, Adv.
                        Mrs Anil Katiyar,Adv.


              UPON hearing counsel the Court made the following
                                  O R D E R

Sole respondent has failed to file counter affidavit despite final chance granted on the last date.

No further steps required. Registry to process the matter for listing before the Hon’ble Court as per rules.




                                                           (M.A. SAYEED)
                                                             REGISTRAR
hj

ITEM NO.30                    REGISTRAR COURT.1                 SECTION IIIA


              S U P R E M E      C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

BEFORE THE REGISTRAR M.A. SAYEED Petition(s) for Special Leave to Appeal (Civil) No(s).39981-39982/2012 MARUTI INS. DISTRIBUTION SERVICES LTD Petitioner(s) VERSUS COMMISSIONER OF INCOME TAX, NEW DELHI Respondent(s) Date: 28/04/2014 These Petitions were called on for hearing today. For Petitioner(s) Ms Bhoomika Choudhury, Adv.

Ms. Kavita Jha,Adv.

For Respondent(s) Mr Aldanish Rein, Adv.

Mrs Anil Katiyar,Adv.

UPON hearing counsel the Court made the following O R D E R Sole respondent has failed to file counter affidavit despite final chance granted on the last date.

No further steps required. Registry to process the matter for listing before the Hon’ble Court as per rules.

(M.A. SAYEED) REGISTRAR hj