Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 100 in Andhra Pradesh Rules Under the Registration Act, 1908 100. An endorsement made on a document presented for registration under an order of Registrar or a Court shall quote the number and date of the order under which it is represented.
