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Delhi High Court - Orders

Dharmender Kumar @ Kalu vs The State & Anr on 10 September, 2025

                          $~28 & 29
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 2740/2014
                                    DHARMENDER KUMAR @ KALU                                                                 .....Petitioner
                                                                  Through: Mr. Sameer Chandra , Mr. Shubam
                                                                  Parashar, Mr. Aryan Tomar and Mr. Fahad Zia,
                                                                  Advs.

                                                                  versus

                                    THE STATE & ANR                               .....Respondents
                                                  Through: Mr. Satish Kumar, APP for State with
                                                  Ms. Puja Mann, Adv.
                                                  Mr. Anurag Parashar, Adv. for R-2

                          +         CRL.M.C. 2759/2014 & CRL.M.A. 1658/2023
                                    PANKAJ GUPTA & ANR                                                                     .....Petitioners
                                                                  Through: Mr. Sameer Chandra , Mr. Shubam
                                                                  Parashar, Mr. Aryan Tomar and Mr. Fahad Zia,
                                                                  Advs.

                                                                  versus

                                    THE STATE & ANR                           .....Respondents
                                                  Through: Mr. Satish Kumar, APP for State with
                                                  Ms. Puja Mann, Adv.

                                    CORAM:
                                    HON'BLE MR. JUSTICE AJAY DIGPAUL
                                                                  ORDER

% 10.09.2025

1. Vide order dated 29.05.2024, this Court had directed the Registry to requisition the original record of proceedings before the SDM Najafgarh in This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/09/2025 at 23:41:24 case No. 61/2010 under Section 145 (5) of Cr.P.C. titled 'State v. Phool Chand & Ors.'.

2. However, the same has not been placed on record.

3. Let the same be placed on record within four weeks from today.

4. List on 19.01.2026.

AJAY DIGPAUL, J SEPTEMBER 10, 2025/ar This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/09/2025 at 23:41:24