Delhi High Court - Orders
Dharmender Kumar @ Kalu vs The State & Anr on 10 September, 2025
$~28 & 29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2740/2014
DHARMENDER KUMAR @ KALU .....Petitioner
Through: Mr. Sameer Chandra , Mr. Shubam
Parashar, Mr. Aryan Tomar and Mr. Fahad Zia,
Advs.
versus
THE STATE & ANR .....Respondents
Through: Mr. Satish Kumar, APP for State with
Ms. Puja Mann, Adv.
Mr. Anurag Parashar, Adv. for R-2
+ CRL.M.C. 2759/2014 & CRL.M.A. 1658/2023
PANKAJ GUPTA & ANR .....Petitioners
Through: Mr. Sameer Chandra , Mr. Shubam
Parashar, Mr. Aryan Tomar and Mr. Fahad Zia,
Advs.
versus
THE STATE & ANR .....Respondents
Through: Mr. Satish Kumar, APP for State with
Ms. Puja Mann, Adv.
CORAM:
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 10.09.2025
1. Vide order dated 29.05.2024, this Court had directed the Registry to requisition the original record of proceedings before the SDM Najafgarh in This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/09/2025 at 23:41:24 case No. 61/2010 under Section 145 (5) of Cr.P.C. titled 'State v. Phool Chand & Ors.'.
2. However, the same has not been placed on record.
3. Let the same be placed on record within four weeks from today.
4. List on 19.01.2026.
AJAY DIGPAUL, J SEPTEMBER 10, 2025/ar This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/09/2025 at 23:41:24