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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(4)(ii) in Bihar Public Service Commission (Conditions of Service) Regulations, 1960

(ii)The pension (including the pension equivalent of gratuity) to which the Member is entitled from the date of vacation of office for a period equivalent to the period of leave refused;