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Supreme Court - Daily Orders

Pardeep Kumar Rapria vs State Of Haryana And Others on 31 July, 2015

Bench: T.S. Thakur, V. Gopala Gowda, R. Banumathi

     ITEM NO.10                          COURT NO.2                  SECTION XVIA

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)             No(s).   1073/2015

     PARDEEP KUMAR RAPRIA                                             Petitioner(s)

                                                VERSUS

     STATE OF HARYANA AND OTHERS                                      Respondent(s)

     (with office report)


     Date : 31/07/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE T.S. THAKUR
                         HON'BLE MR. JUSTICE V. GOPALA GOWDA
                         HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)             Mr. Pradeep Kuamr Roparia, Adv.
                                   Mr. Abhishek Sharma,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice to the State of Haryana only in the first instance.

Tag with SLP(C) No... CC 5470 of 2014.




     (Shashi Sareen)                                     (Tapan Kumar Chakraborty)
      Court Master                                            Court Master




Signature Not Verified

Digitally signed by
Shashi Sareen
Date: 2015.08.04
08:56:42 IST
Reason: