Supreme Court - Daily Orders
Pardeep Kumar Rapria vs State Of Haryana And Others on 31 July, 2015
Bench: T.S. Thakur, V. Gopala Gowda, R. Banumathi
ITEM NO.10 COURT NO.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1073/2015
PARDEEP KUMAR RAPRIA Petitioner(s)
VERSUS
STATE OF HARYANA AND OTHERS Respondent(s)
(with office report)
Date : 31/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Pradeep Kuamr Roparia, Adv.
Mr. Abhishek Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the State of Haryana only in the first instance.
Tag with SLP(C) No... CC 5470 of 2014.
(Shashi Sareen) (Tapan Kumar Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by
Shashi Sareen
Date: 2015.08.04
08:56:42 IST
Reason: