Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(3) in Kerala Veterinary and Animal Sciences University Act, 2010

(3)There shall be a Director of Research, appointed by the Vice-Chancellor, who shall be the Convener of the Research Council.