Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 2 in The Orissa Compulsory Labour Rules, 1948

2.

In these rules "the Act" means the Orissa Compulsory Labour Act, 1948 (Orissa Act X of 1948).