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State of Arunachal Pradesh - Section

Section 82 in The Arunachal Pradesh Co-operative Societies Rules, 1984

82. Execution of awards or orders in special cases.

- Subject to the provisions of Section 102, the Registrar may, by an order in writing specially authorise any officer of the Co-operative Department or any officer of a federal society or a Central Bank, on an application made by it, to call for and send awards or orders obtained by any society for execution. The society or societies in respect of which these powers are to be exercised shall be specified in the order.