Section 40 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
40.
Privilege leave cannot be claimed as a right. Discretion is reserved to the authority empowered to grant leave, to refuse or revoke leave at any time according to exigencies of the service of Market Committee provided that any leave applied for and due as preparatory to retirement shall only be refused by the [Director] [Substituted by Notification No. F. 10(28) Agriculture/Group-II/78, dated 7.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 7.6.1980, p. 85 dated 7.6.1980.] and not by the leave sanctioning authority.
