Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Kerala - Subsection Section 34(v) in A.P.J. Abdul Kalam Technological University Act, 2015 (v)to prescribe the qualifications for admission of students to the various branches of studies and to the examinations with the approval of Executive Committee;
