Section 111(II) in The Maharashtra Co-Operative Societies Act, 1960

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State of Maharashtra - Subsection

Section 111(II) in The Maharashtra Co-Operative Societies Act, 1960

(II)the expression "agricultural or rural development" means any work, construction or activity pertaining to agricultural and rural development which includes the following, that is to say :-

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State of Maharashtra - Subsection

Section 111(II) in The Maharashtra Co-Operative Societies Act, 1960