Supreme Court - Daily Orders
Adani M2K Projects Llp vs Preeti Jain on 25 November, 2025
ITEM NO.25 COURT NO.4 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL DIARY NO(S). 49194/2023
[ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 21-04-2023
IN CONC NO. 430/2019 29-05-2023 IN RA NO. 180/2023 PASSED BY THE
NATIONAL CONSUMERS DISPUTES REDRESSAL COMMISSION, NEW DELHI]
ADANI M2K PROJECTS LLP PETITIONER(S)
VERSUS
PREETI JAIN & ANR. RESPONDENT(S)
IA NO. 255750/2023 - CONDONATION OF DELAY IN FILING
IA NO. 255751/2023 - STAY APPLICATION
Date : 25-11-2025 This matter was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE R. MAHADEVAN
For Petitioner(s) : M/S. Karanjawala & Co., AOR
Mr. Gaurav Agarwal, Sr. Adv.
Ms. Seema Sundd, Adv.
Mr. Rituraj Srivastava, Adv.
Mr. Snehil Srivastava, Adv.
Mr. Saynet Lodha, Adv.
For Respondent(s) : Ms. Nina Nariman, Adv.
Mr. Shreshth Nanda, Adv.
Mr. Pawan Kumar Ray, Adv.
Mr. Devendra Kumar Shukla, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 24.02.2026.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by BORRA LM VALLI Date: 2025.11.28 12:51:03 IST Reason: