Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(5)(b) in The Maharashtra Control Of Organised Crime Act, 1999. (b)the nature and location of the communication facilities as to which, or the place where, authority to intercept is granted;