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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(4) in The Goa Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(4)Tenure of the members of the State Council, other than ex officio members, rules of procedure of the Council and other ancillary matters shall be such as the Government may, by order, specify.