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State of Madhya Pradesh - Section

Section 4 in The M.P. Local Authorities School Teachers (Absorption in Government Service) Act, 1963

4. Providing staff in schools run by local authorities.

- Notwithstanding anything contained in any law relating to local authorities, as from the appointed date, the State Government shall, except as otherwise provided in this Act, provide teachers for imparting instructions to primary and/or middle classes in schools run by local authorities in the State as may be considered necessary in such schools.