Section 109(3)(b) in The Indian Post Office Rules, 1933

[Cites 0, Cited by 0] [Section 109(3)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(3)(b) in The Indian Post Office Rules, 1933

(b)in the case of articles received from the countries and places with which the medium of exchange is British Pound Sterling, a fee as in Schedule II below; and

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Union of India - Subsection

Section 109(3)(b) in The Indian Post Office Rules, 1933