Supreme Court - Daily Orders
The State Of West Bengal vs Shree Gouri Shankar Jute Mills Ltd. on 28 July, 2023
Bench: A.S. Bopanna, M.M. Sundresh
ITEM NO.19 COURT NO.7 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s) 12961-12962/2023
(Arising out of impugned final judgment and order dated 19-08-2020
in FA No. 111/2016 04-11-2022 in FA No. 111/2016 passed by the High
Court At Calcutta)
THE STATE OF WEST BENGAL Petitioner(s)
VERSUS
SHREE GOURI SHANKAR JUTE MILLS LTD. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 28-07-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Ms. Nandini Sen Mukherjee, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the respondent.
In the meanwhile, there shall be interim stay of further proceedings of the impugned judgment and order.
(NISHA KHULBEY) (DIPTI KHURANA)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Nisha Khulbey
Date: 2023.07.28
17:01:47 IST
Reason: