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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(v) in The Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954

(v)[ if he is recorded, immediately before the commencement of the Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Amendment Act, 1969, as a Muqarraridar in the latest annual records.] [Paragraph (v) added by Punjab Act No. 1 of 1970, section 2.].