Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] State of Haryana - Subsection Section 31(1)(a) in The Punjab Slum Areas (Improvement and Clearance) Act, 1961 (a)by giving or tendering the notice, order or direction, or by sending it by post to the person for whom it is intended; or