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Supreme Court - Daily Orders

Hori Lal Others vs State Of U.P. & Ors. on 13 April, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.12                               COURT NO.11                 SECTION XI

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5951/2017

     (Arising out of impugned final judgment and order dated 12-09-2015
     in WP No. 32572/2014 passed by the High Court Of Judicature At
     Allahabad)

     HORI LAL OTHERS                                                      Petitioner(s)

                                                     VERSUS

     STATE OF U.P. & ORS.                                 Respondent(s)
     (IA   No.40333/2017-CONDONATION   OF   DELAY   IN    FILING    and IA
     No.40337/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and   IA   No.40336/2017-EXEMPTION   FROM    FILING    O.T.   and  IA
     No.40335/2017-PERMISSION      TO      FILE       SLP       and     IA
     No.40334/2017-CONDONATION OF DELAY IN REFILING)


     Date : 13-04-2018 These matters were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                           HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN


     For Petitioner(s)               Mr. Sanjay Kumar Tyagi, AOR

     For Respondent(s)



                            UPON hearing the counsel the Court made the following
                                               O R D E R

Permission to file SLP is granted. Delay condoned.

We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall also Signature Not Verified stand disposed of.

Digitally signed by MADHU BALA Date: 2018.04.13 17:26:03 IST Reason:

(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER