Supreme Court - Daily Orders
Hori Lal Others vs State Of U.P. & Ors. on 13 April, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman
ITEM NO.12 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5951/2017
(Arising out of impugned final judgment and order dated 12-09-2015
in WP No. 32572/2014 passed by the High Court Of Judicature At
Allahabad)
HORI LAL OTHERS Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(IA No.40333/2017-CONDONATION OF DELAY IN FILING and IA
No.40337/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.40336/2017-EXEMPTION FROM FILING O.T. and IA
No.40335/2017-PERMISSION TO FILE SLP and IA
No.40334/2017-CONDONATION OF DELAY IN REFILING)
Date : 13-04-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Sanjay Kumar Tyagi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file SLP is granted. Delay condoned.
We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall also Signature Not Verified stand disposed of.
Digitally signed by MADHU BALA Date: 2018.04.13 17:26:03 IST Reason:(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER