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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(ii) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(ii)The No Objection Certificate (NOC) issued to the society for establishment of the College will be withdrawn and thereby the college looses its recognition granted by NCTE.