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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Assam - Subsection

Section 91(2)(xxix) in Assam Prisons Act, 2013

(xxix)regulating the treatment, transfer and disposal of inmates who are of unsound mind or who, having been of unsound mind, have become of sound mind;