Andhra Pradesh High Court - Amravati
Chinnala Prasanna Myagi Maggi vs Chinnala Josef on 8 February, 2024
HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.Tr.C.M.P.No.314 of 2023
PROCEEDING SHEET
Sl.
No. DATE ORDER OFFICE NOTE
05) 08-02-2024 BSS, J
The learned Counsel Ms.V.Sirisha,
represented on behalf of Mr.Srinivasa Rao
Velivela, learned Counsel for the petitioner.
The learned Counsel for the
respondent Mr.Rama Rao Kochiri requested
time to file counter-affidavit and then proceed with hearing.
The learned Counsel for the respondent shall file counter-affidavit before the Registry within One (01) week.
List the case under the caption of "Final hearing" on 15.02.2024.
The Interim Orders earlier granted, are extended till then.
________ BSS, J Bsv 2