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Andhra Pradesh High Court - Amravati

Chinnala Prasanna Myagi Maggi vs Chinnala Josef on 8 February, 2024

                HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

       MAIN CASE No.Tr.C.M.P.No.314 of 2023

                                  PROCEEDING SHEET

Sl.
No.      DATE                               ORDER                        OFFICE NOTE

05)   08-02-2024   BSS, J

                            The   learned    Counsel    Ms.V.Sirisha,
                   represented on behalf of Mr.Srinivasa Rao
                   Velivela, learned Counsel for the petitioner.
                            The    learned      Counsel     for   the
                   respondent Mr.Rama Rao Kochiri requested

time to file counter-affidavit and then proceed with hearing.

The learned Counsel for the respondent shall file counter-affidavit before the Registry within One (01) week.

List the case under the caption of "Final hearing" on 15.02.2024.

The Interim Orders earlier granted, are extended till then.

________ BSS, J Bsv 2