Section 63 in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003
63. Power of the State Government to give directions.
- The State Government may give directions not inconsistent with the provisions of this Act to the Commission on matters of policy and of public interest including the matters relating to planning and coordination of the development of the electricity industry and the Commission shall comply with such direction:Provided that the State Government shall not give any direction to the Commission in respect of fixation of tariff.
