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Supreme Court - Daily Orders

Cmj University vs The State Of Meghalaya on 1 November, 2017

      ITEM NO.48                         REGISTRAR COURT. 2                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C)                  No(s).   21890/2017

      CMJ UNIVERSITY & ORS.                                              Petitioner(s)

                                                    VERSUS

      THE STATE OF MEGHALAYA & ORS.                                      Respondent(s)



      Date : 01-11-2017 This petition was called on for hearing today.



      For Petitioner(s)                 Mr.Suryanarayana Singh,Adv.
                                        Ms. Pragati Neekhra, AOR

      For Respondent(s)                 Ms.Raveena Dewan,Adv.
                                        Ms. Anne Mathew, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

All the respondents shall be at liberty to file the counter affidavit within a period of four weeks.

List the matter again on 13.12.2017.

SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.11.02 12:45:56 IST Reason: