Supreme Court - Daily Orders
Cmj University vs The State Of Meghalaya on 1 November, 2017
ITEM NO.48 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 21890/2017
CMJ UNIVERSITY & ORS. Petitioner(s)
VERSUS
THE STATE OF MEGHALAYA & ORS. Respondent(s)
Date : 01-11-2017 This petition was called on for hearing today.
For Petitioner(s) Mr.Suryanarayana Singh,Adv.
Ms. Pragati Neekhra, AOR
For Respondent(s) Ms.Raveena Dewan,Adv.
Ms. Anne Mathew, AOR
UPON hearing the counsel the Court made the following
O R D E R
All the respondents shall be at liberty to file the counter affidavit within a period of four weeks.
List the matter again on 13.12.2017.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.11.02 12:45:56 IST Reason: