Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 9 in The Tamil Nadu Betting Tax Act, 1935 9. Exemptions. - The State Government may, by notification in the Official Gazette, exempt any race-meeting from-(a)the totalizator tax leviable under section 4, or(b)the betting tax leviable under section 5, or(c)the tax leviable under section 7.
