Supreme Court - Daily Orders
V.Vincent Velankanni vs Union Of India . on 16 August, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.110 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8617/2013
V.VINCENT VELANKANNI Appellant(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
WITH
S.L.P.(C)...CC No. 3704-3706/2012 (XII)
Date : 16-08-2023 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. R Nedumaran, Adv.
Mr. Vijay Kumar, AOR
Mr. Prashant Bhushan, AOR
Mr. Anurag Tiwary, Adv.
For Respondent(s) Mr. Abid Ali Beeran P, AOR
Dr. Joseph Aristotle S., AOR
Mr. Nachiketa Joshi, Adv.
Mr. Rajesh Kumar Singh, Adv.
Ms. Priya Mishra, Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter before a Bench of which one of us (K.V.Viswanathan, J.) is not a member.
(JAYANT KUMAR ARORA) Signature Not Verified (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Digitally signed by Jayant Kumar Arora Date: 2023.08.17 11:10:08 IST Reason: