Madhya Pradesh High Court
Sitaram vs Smt. Radha Bai on 13 April, 2018
THE HIGH COURT OF MADHYA PRADESH
MP-545-2017
(SITARAM Vs SMT. RADHA BAI)
3
Indore, Dated : 13-04-2018
Shri Kamlesh Mandloi, learned counsel for the petitioners.
None for the Respondent.
List on 17.04.2018.
sh (VIVEK RUSIA) e JUDGE ad Pr a hy (AKS) ad Digitally signed by Anl Kumar Sharma M Date: 2018.04.13 16:29:36 +05'30' of rt ou C h ig H