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[Cites 0, Cited by 1] [Section 126] [Entire Act]

State of Uttarakhand - Subsection

Section 126(2) in Uttarakhand Panchayati Raj Act, 2016

(2)Any rule made under sub-section (1) may be general for all Zila Panchayats or all Kshettra Panchayats, all Gram Panchayat and special for any one or more Zila Panchayats or Kshettra Panchayats to be specified.