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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(4) in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982

(4)to ensure maintenance of order and discipline and proper hygienic conditions in the Mandir and proper standard of cleanliness and purity in the offerings made therein;