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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Uttar Pradesh - Subsection

Section 98(2)(c) in The U.P. Co-operative Societies Act, 1965

(c)[ if the order or award was made on a dispute relating to an election, to the Tribunal] [ Inserted by U.P. Act No. 17 of 1994 (w.e.f. 28.5.94)].