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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(2)(l) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(l)the conditions subject to which donations or contributions from the public may be accepted for the purposes of private schools and the naming of private schools;