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[Cites 0, Cited by 2] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(2) in Government of India Act, 1935

(2)So much of the said estimates as relates to other expenditure shall be submitted, in the form of demands for grants, to the Legislative Assembly, and the Legislative Assembly shall have, power to assent, or to refuse to assent, to any demand, or to assent to a demand subject to a reduction of the amount specified therein.