Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 3 in The Maharashtra Council of Indian Medicine Rules, 1961

3. Ordinary meetings.

- The [Council] [Substituted by G.N. of 21.3.1985.] shall ordinarily meet for the transaction of business in the first week of each of the months of March and September in each year. The exact date, hour and place of such meetings shall be decided by the President, [* * * *] [Deleted by G.N dated 21-3-1985.]