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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(4) in The Delhi Agricultural Produce Marketing (Maintenance, Management, Regulating of Vehicular Traffic and Conditions of use) Rules, 2000

(4)No person shall throw, deposit or permit his servant or his household member to throw or deposit earth or material of any description or refuse, rubbish or offensive matter of any kind upon any street or public place or in drains in the market.