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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(1)(c) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(c)the levels of performance achieved by such licensees in connection with the promotion of the efficient use of electricity by consumers.