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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of Madhya Pradesh - Subsection

Section 164(2)(ii) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(ii)on sums withdrawn during the current year interest from the 1st April of the current year up to the last date of the month preceding the month of withdrawal;