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Supreme Court - Daily Orders

Banwari Lal Dalaniya vs The State Of Bihar on 13 December, 2019

Bench: N.V. Ramana, V. Ramasubramanian

     ITEM NO.7                               COURT NO.2                  SECTION XVI

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                            SPECIAL LEAVE PETITION (CIVIL) Diary No.40345/2019

     (Arising out of impugned final judgment and order dated 09-08-2019
     in CWJC No. 11252/2019 passed by the High Court of Judicature at
     Patna)

     BANWARI LAL DALANIYA                                                  Petitioner(s)

                                                     VERSUS

     THE STATE OF BIHAR & ORS.                                             Respondent(s)

     (IA No.176610/2019-CONDONATION OF DELAY                     IN    FILING     SLP   and   IA
     No.176612/2019-EXEMPTION FROM FILING O.T.)

     Date : 13-12-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


     For Petitioner(s)
                                       Mr.   Gaurav Agrawal, AOR
                                       Mr.   Bhanwar Jadon, Adv.
                                       Mr.   Chritarth Palli, Adv.
                                       Mr.   Anurga Gharote, Adv.
                                       Mr.   Siddharth Pratap Singh, Adv.
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

Consequent upon the dismissal of the Special Leave Petition, pending application filed in the matter also stands disposed of.

Signature Not Verified

(VISHAL ANAND) Digitally signed by GEETA AHUJA (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) Date: 2019.12.13 16:44:00 IST COURT MASTER Reason: