Supreme Court - Daily Orders
Banwari Lal Dalaniya vs The State Of Bihar on 13 December, 2019
Bench: N.V. Ramana, V. Ramasubramanian
ITEM NO.7 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.40345/2019
(Arising out of impugned final judgment and order dated 09-08-2019
in CWJC No. 11252/2019 passed by the High Court of Judicature at
Patna)
BANWARI LAL DALANIYA Petitioner(s)
VERSUS
THE STATE OF BIHAR & ORS. Respondent(s)
(IA No.176610/2019-CONDONATION OF DELAY IN FILING SLP and IA
No.176612/2019-EXEMPTION FROM FILING O.T.)
Date : 13-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s)
Mr. Gaurav Agrawal, AOR
Mr. Bhanwar Jadon, Adv.
Mr. Chritarth Palli, Adv.
Mr. Anurga Gharote, Adv.
Mr. Siddharth Pratap Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Consequent upon the dismissal of the Special Leave Petition, pending application filed in the matter also stands disposed of.
Signature Not Verified(VISHAL ANAND) Digitally signed by GEETA AHUJA (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) Date: 2019.12.13 16:44:00 IST COURT MASTER Reason: